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Punjab-Haryana High Court

Smt.Nirmal Rani vs State Of Haryana And Another on 27 May, 2009

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

      IN THE HIGH COURT OF PUNJAB & HARYANA AT
                           CHANDIGARH


                                           R.F.A. No.3225 of 2007
                                           Date of decision:27.05.2009


Smt.Nirmal Rani                                         ....Appellant


                               versus

State of Haryana and another                            ....Respondents

CORAM: HON'BLE MR. JUSTICE RAKESH KUMAR JAIN.

Present:     Mr. Ashwani Talwar, Advocate, for the appellant.

             Mr.H.S.Hooda, Advocate General, Haryana, with
             Mr.Rajiv Kawatra, Senior Deputy Advocate General,
             Haryana, for the respondents.


RAKESH KUMAR JAIN,J.

For orders, see R.F.A.No.2213 of 1995 - Kasturi Lal and others versus State of Haryana and another, of even date.

(RAKESH KUMAR JAIN) JUDGE 27.05.2009 sanjeev