Punjab-Haryana High Court
Smt.Nirmal Rani vs State Of Haryana And Another on 27 May, 2009
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
R.F.A. No.3225 of 2007
Date of decision:27.05.2009
Smt.Nirmal Rani ....Appellant
versus
State of Haryana and another ....Respondents
CORAM: HON'BLE MR. JUSTICE RAKESH KUMAR JAIN.
Present: Mr. Ashwani Talwar, Advocate, for the appellant.
Mr.H.S.Hooda, Advocate General, Haryana, with
Mr.Rajiv Kawatra, Senior Deputy Advocate General,
Haryana, for the respondents.
RAKESH KUMAR JAIN,J.
For orders, see R.F.A.No.2213 of 1995 - Kasturi Lal and others versus State of Haryana and another, of even date.
(RAKESH KUMAR JAIN) JUDGE 27.05.2009 sanjeev