Allahabad High Court
Ramendra Vikram Singh vs The Commissioner Of Income Tax Lucknow on 8 July, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- INCOME TAX APPEAL No. - 98 of 2009 Petitioner :- Ramendra Vikram Singh Respondent :- The Commissioner Of Income Tax Lucknow Petitioner Counsel :- R.R.Agrawa1,Subhash Vidyarthi Respondent Counsel :- D.D.Chopa Hon'ble Devi Prasad Singh,J.
Hon'ble Dr. Satish Chandra.J. List on 23.7.2010 on the request made by the appellant's counsel Sri Subhash Vidyatthi.
Order Date :- 8.7.2010 Rajneesh)