Allahabad High Court
Union Of India & Others vs Bal Bodh Jha & Another on 15 July, 2010
Author: Sunil Ambwani
Bench: Sunil Ambwani
Court No. - 29 Case :- WRIT -- A No. -- 60231 of 2009 Petitioner :- Union Of India 8: Others Respondent :- Bal Bodh Jha 8: Another Petitioner Counsel :- Amit Sthalekar Respondent Counsel :- S.C. Hon'ble Sunil Ambwani J.
Hon'ble Kashi Nath PandeV.J. Put up on 23rd July, 2010 as unlisted matter. In the meantime, the rejoinder affidavit may be filed. Order Date :- 15.7.2010 SP/