Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(viii) in Rajasthan Petroleum State and Subordinate Service Rules, 2012

(viii)The Rajasthan Civil Services (Revised Pay) Rules, 2008, as amended from time to time; and