Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 122] [Entire Act] Andaman and Nicobar Islands - Subsection Section 122(ii) in The Andaman and Nicobar Islands Port Rules, 2004 (ii)The Master of all bulk oil vessels proceeding to dry dock shall produce the certificate referred to in Sub rule(l).
