Section 127(10) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State
(10)Medical inspection. - The medical inspection of boys in standard VI to XI -Article 170.Subject to budget provision being available and to the limit of such provision, grants under (2) and (3) are payable at whatever time and in whatever manner that may in each case, be determined; grants under (1) are paid annually for the official year; and grants under (4), (5), (6), (7), (8), (9) and (10) are paid annually for the calendar year.Sanctioning Authority
