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[Cites 0, Cited by 0] [Section 98(1)] [Section 98] [Entire Act]

State of Assam - Subsection

Section 98(1)(f) in Goalpara Tenancy Act, 1929

(f)the amount payable, if any, if the time the record of rights is being prepared, in respect of any rights of pasturage, forest rights, rights over fisheries and the like which the tenant enjoys by reason of his holding the tenancy, the conditions and incidents appertaining to such rights, and, if the amount is a gradually increasing amount, the time at which, and the steps by which, it increases ;