Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] Union of India - Subsection Section 56(2) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001 (2)Every such appeal shall be preferred by the petition in writing and shall be in such form and shall contain such particulars as may be prescribed.
