Section 2(1)(n) in Occupational Safety, Health and Working Conditions Code, 2020

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Union of India - Subsection

Section 2(1)(n) in Occupational Safety, Health and Working Conditions Code, 2020

(n)"contractor", in relation to an establishment, means a person, who-

(i)undertakes to produce a given result for the establishment, other than a mere supply of goods or articles of manufacture to such establishment, through contract labour; or

(ii)supplies contract labour for any work of the establishment as mere human resource,

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Union of India - Subsection

Section 2(1)(n) in Occupational Safety, Health and Working Conditions Code, 2020