Madhya Pradesh High Court
Samvart Singh vs The State Of Madhya Pradesh on 18 May, 2018
THE HIGH COURT OF MADHYA PRADESH MCRC-8806-2018 (SAMVART SINGH Vs THE STATE OF MADHYA PRADESH) 11 Jabalpur, Dated : 18-05-2018 Parties through their counsel. Shri Sharad Sharma, learned counsel for the State is directed to comply with the order dated 18.04.2018 and be ready with the updated case diary on the next date of hearing.
sh List in the week commencing 21.05.2018.
e ad Pr (SUBODH ABHYANKAR) JUDGE a hy ad M DV of Digitally signed by DINESH VERMA Date: 2018.05.18 15:44:19 +05'30' rt ou C h ig H