Patna High Court - Orders
Langesh Kumar @ Angesh Kumar vs The State Of Bihar on 29 April, 2024
Author: Chandra Shekhar Jha
Bench: Chandra Shekhar Jha
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.44138 of 2016
Arising Out of PS. Case No.-209 Year-2015 Thana- CHAKIA District- East Champaran
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Langesh Kumar @ Angesh Kumar
... ... Petitioner
Versus
The State Of Bihar
... ... Opposite Party
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Appearance :
For the Petitioner/s : Mr.Dhirendra Kumar Gupta, Advocate
For the Opposite Party/s : Mr.Dilip Kumar, APP
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CORAM: HONOURABLE MR. JUSTICE CHANDRA SHEKHAR JHA
ORAL ORDER
4 29-04-2024Heard learned counsel for the petitioner and learned A.P.P. for the State.
2. Issue notice to opposite party no. 2/informant by both modes, ordinary process as well as registered cover with A/D, for which requisites etc. must be filed within two weeks from today.
3. Let a report regarding present stage of the case be called for from the court of learned A.C.J.M. - XIII, Motihari in connection with Chakia P.S. Case No. 209 of 2015.
4. Re-notify this matter on 24th June, 2024.
(Chandra Shekhar Jha, J) Rajeev/-
U T