Karnataka High Court
Yashwanth S vs The State Of Karnataka on 10 September, 2012
Author: Ram Mohan Reddy
Bench: Ram Mohan Reddy
1
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 10TH DAY OF SEPTEMBER 2012
BEFORE
THE HON'BLE MR. JUSTICE RAM MOHAN REDDY
WRIT PETITION Nos.34184-193 OF 2012 (EDN-AD)
BETWEEN
1. YASHWANTH S
AGED ABOUT 22 YEARS,
S/O SHIVANANDA H K,
R/O PARASHURAMACHARI,
BAVASARA BHAVAN ROAD,
7TH ROAD, K R NAGAR (T),
MYSORE DISTRICT,
REG.NO. 108EC10056
CPC POLYTECHNIC COLLEGE MYSORE
2. RAVI B
AGED ABOUT 20 YEARS,
S/O BASAVARAJU,
R/O MARAGOWDANAHALLI,
HEBBAL (P) K R NAGAR (T),
MYSORE DISTRICT,
REG. NO. 108EC10040
CPC POLYTECHNIC COLLEGE
MYSORE.
3. SANJAY M G
AGED ABOUT 21 YEARS,
S/O GOVINDA REDDY,
R/O R.T.O OFFICE,
B.L. GOWDA LAYOUT,
CHITRADURGA (T),
REG. NO. 108CE142,
CPC POLYTECHNIC COLLEGE, MYSORE
2
4. SUMANTH GOWDA
AGED ABOUT 18 YEARS,
S/O RAJANNA, R/O NO. 158/1,
C/O D.N. MURTHY
2ND MAIN ROAD, 6TH CROSS,
B M SHREENAGAR, METAGALLI,
MYSORE, REG. NO. 488CE09037,
VIDYA VARDHAKA POLYTECHNIC,
GOKULAM 3RD STAGE, MYSORE.
5. LOKESH N
AGED ABOUT 21 YEARS,
S/O NAGESH K N
16TH CROSS, 1ST MAIN ROAD,
MYSORE NAGAR, MYSORE,
REG. NO. 488C509008,
VIDYA VARDHAKA POLYTECHNIC
GOKULAM 3RD STAGE, MYSORE.
6. DEEPU GOWDA S
AGED ABOUT 20 YEARS,
S/O SWAMY GOWDA H K,
16TH CROSS, 1ST MAIN ROAD,
MYSORE NAGAR, MYSORE,
REG. NO. 488ME09006,
VIDYA VARDHAKA POLYTECHNIC,
GOKULAM 3RD STAGE, MYSORE.
7. RAGHAVENDRA B B
AGED ABOUT 18 YEARS,
S/O BASAPPA,
R/O KANAKANAGAR VTH CROSS,
SUVARNA NILAYA,
OLD TOWN, BADRAVATHI,
REG. NO. 356CE10039
SANJAY MEMORIAL POLYTECHNIC,
IKKERI ROAD, SAGAR - 577401
8. SIDDU REVAL R J
AGED ABOUT 18 YEARS,
S/O R R JAYADEVAPPA,
R/O AJJIHALLI POST,
3
CHANNAGIRI TALUK,
DAVANAGERE DISTRICT,
REG. NO. 356CE10049,
SANJAY MEMORIAL POLYTECHNIC
IKKERI ROAD, SAGAR - 577401
9. DARSHAN R
AGED ABOUT 19 YEARS,
S/O RAJU S, R/O N S ROAD,
CHANNAGIRI TALUK,
DAVANAGERE DISTRICT,
REG. NO. 308EC10005,
SANJAY MEMORIAL POLYTECHNIC,
IKKERI ROAD, SAGAR - 577401
10. ASHOK KUMAR K P
AGED ABOUT 18 YEARS,
S/O PUTTAPPA, R/O HOSANAGARA,
KOTATHARIGA POST,
SHIVAMOGA DISTRICT,
REG. NO. 356CE1008,
T.M.A.E.S. POLYTECHNIC,
JEDIKETTE, BHADRAVATHI.
... PETITIONERS
(By SRI V D BHAJANTRI, ADV.)
AND
1. THE STATE OF KARNATAKA
BY SECRETARY,
EDUCATION DEPARTMENT,
VIDHANA SOUDHA, BANGALORE-560001
2. THE DIRECTOR
BOARD OF TECHNICAL EDUCATION
BANGALORE-560001
3. THE PRINCIPAL
C.P.C. POLYTECHNIC COLLEGE,
MYSORE-570002
4
4. THE PRINCIPAL
VIDYA VARDHAKA POLYTECHNIC COLLEGE,
GOKULAM 3RD STAGE, MYSORE-570002
5. THE PRINCIPAL
T.M.A.E.S. POLYTECHNIC COLLEGE
JADEKATTE, BHADRAVATHI-577229
6. THE PRINCIPAL
SANJAY MEMORIAL POLYTECHNIC,
IKKERI ROAD, SAGAR-577401
... RESPONDENTS
(By SRI R OMKUMAR, AGA FOR R1 & R2.)
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO
DIRECT THE RESPONDENTS TO ALLOW THE PETITIONERS
TO ADMIT TO THE THIRD YEAR POLYTECHNIC COURSES BY
GIVING CARRYOVER IN THE SUBJECTS IN WHICH THEY
HAVE FAILED
THESE PETITIONS ARE COMING ON FOR ORDERS
THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
Learned counsel for the parties submit that facts of these cases and the question for decision making are identical to the facts and question that arose for consideration in W.P.32330-437/2012.
According to the learned counsel these petitions may be disposed off in the like terms as directed in 5 the order dt. 10.9.2012 in W.P.32330-437/2012.
These petitions are ordered accordingly.
SD/-
JUDGE ln