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State of Goa - Section

Section 8 in The Corporation of the City of Panaji (Election) Rules, 2004

8. Polling Stations.

- The Returning Officer shall provide a sufficient number of polling stations for each ward for which election is to be held and shall, not later than seven days before the date of poll, publish a list showing the polling stations and the areas for which they will be set up (hereinafter referred to as the "polling area").