Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 665] [Entire Act]

Bengal Presidency - Subsection

Section 665(c) in Police Regulations, Bengal , 1943

(c)When the Inspector-General has in a sudden emergency withdrawn police from the sanctioned allotment of any police-station or subordinate post under clause (a)(ii) without securing the consent of the District Magistrate, he shall at once give intimation of his action to him and to the Divisional Commissioner.