Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] NCT Delhi - Subsection Section 56(3) in The New Delhi Municipal Council Act, 1994 (3)The Council may from time to time during the year-(a)reduce the amount of a budget grant; or(b)sanction the transfer of any amount within a budget grant.
