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Supreme Court - Daily Orders

Cuddalore Powergen Corporation Ltd vs M/S Chemplast Cuddalore Vinyls Limited ... on 28 January, 2020

Bench: Sanjay Kishan Kaul, K.M. Joseph

     ITEM NO.8                                 COURT NO.11                   SECTION XII

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 13548/2017

     (Arising out of impugned final judgment and order dated 01-09-2016
     in CMP No. 12498/2016 in SA No. 858/2014 and order dated 30-06-2016
     in SA No. 858/2014 passed by the High Court Of Judicature At
     Madras)

     CUDDALORE POWERGEN CORPORATION LTD                                       Petitioner(s)

                                                       VERSUS

     M/S CHEMPLAST CUDDALORE VINYLS LIMITED AND ANR.                          Respondent(s)

     (MEDIATION REPORT RECEIVED.
     IA No. 42353/2017 - CONDONATION OF DELAY IN FILING)

     Date : 28-01-2020 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                             HON'BLE MR. JUSTICE K.M. JOSEPH

     For Petitioner(s)                    Ms. Meenakshi, Adv.
                                          Ms. Shashi Kiran, AOR
                                          Mr. Satish Chandra, adv.

     For Respondent(s)                    Mr. K. V. Mohan, AOR
                                          Mr. K.V. Balakrishnan, Adv.
                                          Mr. Rahul Kumar Sharma, Adv.
                                          Mrs. Jessy Varghese, Adv.

                           UPON hearing the counsel the Court made the following
                                                 O R D E R

An adjournment slip has been circulated. As requested, adjourned by two weeks.

It is made clear that learned counsel for the respondent that since the matter is of 2017 at the SLP stage, no further accommodation will be granted.

Signature Not Verified

Digitally signed by
ASHA SUNDRIYAL
Date: 2020.01.29
17:19:32 IST
Reason:




     (ASHA SUNDRIYAL)                                                       (ANITA RANI AHUJA)
       COURT MASTER                                                            COURT MASTER