Supreme Court - Daily Orders
Cuddalore Powergen Corporation Ltd vs M/S Chemplast Cuddalore Vinyls Limited ... on 28 January, 2020
Bench: Sanjay Kishan Kaul, K.M. Joseph
ITEM NO.8 COURT NO.11 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 13548/2017
(Arising out of impugned final judgment and order dated 01-09-2016
in CMP No. 12498/2016 in SA No. 858/2014 and order dated 30-06-2016
in SA No. 858/2014 passed by the High Court Of Judicature At
Madras)
CUDDALORE POWERGEN CORPORATION LTD Petitioner(s)
VERSUS
M/S CHEMPLAST CUDDALORE VINYLS LIMITED AND ANR. Respondent(s)
(MEDIATION REPORT RECEIVED.
IA No. 42353/2017 - CONDONATION OF DELAY IN FILING)
Date : 28-01-2020 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Ms. Meenakshi, Adv.
Ms. Shashi Kiran, AOR
Mr. Satish Chandra, adv.
For Respondent(s) Mr. K. V. Mohan, AOR
Mr. K.V. Balakrishnan, Adv.
Mr. Rahul Kumar Sharma, Adv.
Mrs. Jessy Varghese, Adv.
UPON hearing the counsel the Court made the following
O R D E R
An adjournment slip has been circulated. As requested, adjourned by two weeks.
It is made clear that learned counsel for the respondent that since the matter is of 2017 at the SLP stage, no further accommodation will be granted.
Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2020.01.29 17:19:32 IST Reason: (ASHA SUNDRIYAL) (ANITA RANI AHUJA) COURT MASTER COURT MASTER