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State of Odisha - Section
Section 45C in The Wild Life (Protection) (Orissa) Rules, 1974
45C. Fee.
- Licence fee on the following scale be levied before issue of licence.Table| Mode of fishing | Monthly licence fee | Annual licence fee |
| (1) | (2) | (3) |
| (a) Angling | 5.00 | 50.00 |
| (b) By use of throw nets | 25.00 | 250.00 |
| (c) By use of floating baits | 20.00 | 200.00 |