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State of Odisha - Section

Section 45C in The Wild Life (Protection) (Orissa) Rules, 1974

45C. Fee.

- Licence fee on the following scale be levied before issue of licence.Table
Mode of fishing Monthly licence fee Annual licence fee
(1) (2) (3)
(a) Angling 5.00 50.00
(b) By use of throw nets 25.00 250.00
(c) By use of floating baits 20.00 200.00