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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Himachal Pradesh - Subsection

Section 21(1)(iii) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(iii)private market yards, private markets farmers and consumer markets managed by a person other than a Committee.