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State of Bihar - Section

Section 6 in The Chanakya National Law University Act, 2006

6. Teaching in the University.

(1)All teaching in connection with the degrees, diplomas and certificates of the University shall be conducted in accordance with the syllabus prescribed by the Regulations.
(2)The courses and curricula and the authorities responsible for organizing the teaching of such courses and curricula shall be as prescribed by the Regulations.