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[Cites 0, Cited by 0] [Section 183] [Entire Act]

Union of India - Subsection

Section 183(uu) in The Indian Post Office Rules, 1933

(uu)The Director and the Registrar of the Indian Institute of Technology, Kharagpur, Bombay, and Madras, provided that the articles posted by them relate solely to the business of the said Institute.