Delhi High Court - Orders
M/S Sumat Pershad And Sons And Anr vs Commissioner Customs (Export) And Anr on 8 April, 2024
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~47 to 86
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12233/2019 & CM APPL. 4168/2024
M/S SUMAT PERSHAD AND SONS AND ANR. ..... Petitioners
versus
COMMISSIONER CUSTOMS
(EXPORT) AND ANR. ..... Respondents
48.
+ W.P.(C) 8248/2020 & CM APPLs. 26724/2020, 32123/2021,
4160/2024, 26724/2020
MS SUMAT PERSHAD SONS & ORS. ..... Petitioners
versus
COMMISSIONER OF CUSTOMS
IMPORT & ANR. ..... Respondents
49.
+ W.P.(C) 8122/2021 & CM APPLs. 25215/2021, 32144/2021,
4161/2024
M/S KRAFTLINE INTERNATIONAL & ORS. ..... Petitioners
versus
COMMISSIONER OF CUSTOMS
IMPORT & ANR. ..... Respondents
50.
W.P.(C) 12233/2019 and connected matters Page 1 of 14
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/04/2024 at 02:26:30
+ W.P.(C) 9868/2020 & CM APPLs. 31491/2020, 4162/2024
MS RAJA RAM & ANR. ..... Petitioners
versus
COMMISSIONER OF CUSTOMS
IMPORT & ANR. ..... Respondents
51.
+ W.P.(C) 9869/2020 & CM APPLs. 31493/2020, 4169/2024
M/S JUNEJA PAPERS PVT. LTD. & ANR. ..... Petitioners
versus
COMMISSIONER OF
CUSTOMS (IMPORT) & ANR. ..... Respondents
52.
+ W.P.(C) 9903/2020 & CM APPLs. 31573/2020, 4191/2024
M/S S. D. ENTERPRISES ..... Petitioner
versus
COMMISSIONER OF
CUSTOMS (IMPORT) & ANR. ..... Respondents
53.
+ W.P.(C) 9923/2020 & CM APPLs. 31611/2020, 4170/2024
M/S RAJA RAM AND CO & ANR. ..... Petitioners
versus
W.P.(C) 12233/2019 and connected matters Page 2 of 14
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/04/2024 at 02:26:30
COMMISSIONER OF
CUSTOMS (IMPORT) & ANR. ..... Respondents
54.
+ W.P.(C) 9924/2020 & CM APPLs. 31613/2020, 4195/2024
M/S KHURANA PAPER HOUSE ..... Petitioner
versus
COMMISSIONER OF
CUSTOMS (IMPORT) & ANR. ..... Respondents
55.
+ W.P.(C) 9925/2020 & CM APPLs. 31615/2020, 4278/2024
M/S SUMAT PERSHAD AND SONS & ANR. ..... Petitioners
versus
COMMISSIONER OF
CUSTOMS (IMPORT) & ANR. ..... Respondents
56.
+ W.P.(C) 118/2021 & CM APPLs. 369/2021, 4285/2024
MS SUMAT PERSHAD SONS & ORS. ..... Petitioners
versus
COMMISSIONER OF
CUSTOMS (IMPORT) & ANR. ..... Respondents
W.P.(C) 12233/2019 and connected matters Page 3 of 14
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/04/2024 at 02:26:31
57.
+ W.P.(C) 141/2021 & CM APPLs. 425/2021, 4177/2024
MS KRAFTILE INTERNATIONAL ..... Petitioner
versus
COMMISSIONER OF CUSTOMS
IMPORT & ANR. ..... Respondents
58.
+ W.P.(C) 2838/2021 & CM APPLs. 8529/2021, 32170/2021,
4158/2024
MS SUMAT PERSHAD SONS & ORS. ..... Petitioners
versus
COMMISSIONER OF CUSTOMS
IMPORT & ANR. ..... Respondents
59.
+ W.P.(C) 2842/2021 & CM APPLs. 8560/2021, 4202/2024
M/S SUMAT PERSHAD & SONS AND ORS. ..... Petitioners
versus
COMMISSIONER OF CUSTOMS
(IMPORT) & ANR. ..... Respondents
60.
+ W.P.(C) 2850/2021 & CM APPLs. 8591/2021, 32132/2021,
4182/2024
MS KHURANA PAPER HOUSE & ORS. ..... Petitioners
W.P.(C) 12233/2019 and connected matters Page 4 of 14
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/04/2024 at 02:26:31
versus
COMMISSIONER OF CUSTOMS
IMPORT & ANR. ..... Respondents
61.
+ W.P.(C) 4345/2021 & CM APPLs. 13262/2021, 4199/2024
MS BIRDHI CHAND GIRDHARI
LAL PAPERS PVT LTD & ANR. ..... Petitioners
versus
COMMISSIONER OF CUSTOMS
IMPORT & ANR. ..... Respondents
62.
+ W.P.(C) 4368/2021 & CM APPLs. 13302/2021, 32125/2021,
4178/2024, 13302/2021
M/S SHITAL PAPER IMPEX ..... Petitioner
versus
COMMISSIONER OF CUSTOMS
IMPORT & ANR. ..... Respondents
63.
+ W.P.(C) 4380/2021 & CM APPLs. 13344/2021, 4283/2024
M/S KALRA PAPER CONVERTER AND TRADER PVT. LTD. &
ORS. ..... Petitioners
W.P.(C) 12233/2019 and connected matters Page 5 of 14
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/04/2024 at 02:26:31
versus
COMMISSIONER OF CUSTOMS
(IMPORT) & ANR. ..... Respondents
64.
+ W.P.(C) 4386/2021 & CM APPLs. 13353/2021, 4286/2024
MS BIRDHI CHAND GIRDHARI LAL
PAPERS PVT LTD & ANR. ..... Petitioners
versus
COMMISSIONER OF CUSTOMS
IMPORT & ANR. ..... Respondents
65.
+ W.P.(C) 4388/2021 & CM APPLs. 13357/2021, 32169/2021,
4179/2024
M/S KAPIL PAP MART PVT LTD & ANR. ..... Petitioners
versus
COMMISSIONER OF CUSTOMS
IMPORT & ANR. ..... Respondents
66.
+ W.P.(C) 4409/2021 & CM APPLs. 13497/2021, 4171/2024
MS KALRA PAPER PRODUCTS
PVT LTD & ORS. ..... Petitioners
versus
W.P.(C) 12233/2019 and connected matters Page 6 of 14
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/04/2024 at 02:26:31
1. COMMISSIONER OF
CUSTOMS IMPORT & ANR. ..... Respondents
67.
+ W.P.(C) 7987/2021 & CM APPLs. 24822/2021, 4180/2024
MS DIAMOND COPY HOUSE & ANR. ..... Petitioners
versus
COMMISSIONER OF CUSTOMS
IMPORT & ANR. ..... Respondents
68.
+ W.P.(C) 8000/2021 & CM APPLs. 24843/2021, 4174/2024
M/S SONA PAPERS PVT. LTD. & ANR. ..... Petitioners
versus
COMMISSIONER OF
CUSTOMS (IMPORT) & ANR. ..... Respondents
69.
+ W.P.(C) 8039/2021 & CM APPLs. 25019/2021, 4163/2024
M/S SUNEJA SONS & ANR. ..... Petitioners
versus
COMMISSIONER OF CUSTOMS
IMPORT & ANR. ..... Respondents
70.
W.P.(C) 12233/2019 and connected matters Page 7 of 14
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/04/2024 at 02:26:32
+ W.P.(C) 8047/2021 & CM APPLs. 25031/2021, 32166/2021,
4165/2024, 25031/2021
M/S JUNEJA PAPERS PVT LTD & ANR. ..... Petitioners
versus
COMMISSIONER OF CUSTOMS
IMPORT & ANR. ..... Respondents
71.
+ W.P.(C) 232/2022 & CM APPL 4166/2024
MS JUNEJA TRADE LINKS ..... Petitioner
versus
COMMISSIONER OF CUSTOMS
IMPORT & ANR. ..... Respondents
72.
+ W.P.(C) 6209/2022 & CM APPL. 4194/2024
AJAY PAPER CORPORATION ..... Petitioner
versus
COMMISSIONER OF CUSTOMS
EXPORT & ANR. ..... Respondents
73.
+ W.P.(C) 6239/2022 & CM APPL. 4193/2024
S D ENTERPRISES ..... Petitioner
W.P.(C) 12233/2019 and connected matters Page 8 of 14
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/04/2024 at 02:26:32
versus
COMMISSIONER OF CUSTOMS
IMPORT & ANR. ..... Respondents
74.
+ W.P.(C) 6288/2022 & CM APPL. 4203/2024
KRAFTILE INTERNATIONAL ..... Petitioner
versus
COMMISSIONER OF CUSTOMS
IMPORT & ANR. ..... Respondents
75.
+ W.P.(C) 6299/2022 & CM APPL. 4157/2024
KHURANA PAPER HOUSE ..... Petitioner
versus
COMMISSIONER OF CUSTOMS
EXPORT & ANR. ..... Respondents
76.
+ W.P.(C) 6313/2022 & CM APPL. 4279/2024
RAJA RAM CO & ANR. ..... Petitioners
versus
COMMISSIONER OF CUSTOMS
IMPORT & ANR. ..... Respondents
W.P.(C) 12233/2019 and connected matters Page 9 of 14
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/04/2024 at 02:26:33
77.
+ W.P.(C) 6331/2022 & CM APPL. 4175/2024
INDIRA OFFSET PRINTERS PVT LTD & ANR. ..... Petitioners
versus
COMMISSIONER OF CUSTOMS
IMPORT & ANR. ..... Respondents
78.
+ W.P.(C) 8763/2022 & CM APPLs. 26389-90/2022, 4284/2024,
26389/2022
M/S SHREE PAPER CO. PVT. LTD. ..... Petitioner
versus
COMMISSIONER OF
CUSTOMS (EXPORT) & ORS. ..... Respondents
79.
+ W.P.(C) 9334/2022 & CM APPL. 4164/2024
M/S ARUN AND CO. & ANR. ..... Petitioners
versus
COMMISSIONER OF CUSTOMS
(EXPORT) & ANR. ..... Respondents
80.
+ W.P.(C) 11146/2022 & CM APPLs. 32756/2022, 4181/2024
MS SUNEJA SONS AND ANR. ..... Petitioners
W.P.(C) 12233/2019 and connected matters Page 10 of 14
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/04/2024 at 02:26:33
versus
COMMISSIONER OF CUSTOMS
EXPORT & ANR. ..... Respondents
81.
+ W.P.(C) 14138/2022 & CM APPLs. 43180/2022, 4167/2024
M/S JAIN ENTERPRISES ..... Petitioner
versus
COMMISSIONER OF CUSTOMS
EXPORT & ANR. ..... Respondents
82.
+ W.P.(C) 14263/2022 & CM APPLs. 43555/2022, 4173/2024
MS GUNSHIKA MARKETING CO & ANR. ..... Petitioners
versus
COMMISSIONER OF CUSTOMS
EXPORT & ORS. ..... Respondents
83.
+ W.P.(C) 9480/2023 & CM APPLs. 36221/2023, 4172/2024
JAYSON INTERNATIONAL & ANR. ..... Petitioners
versus
COMMISSIONER OF CUSTOMS
W.P.(C) 12233/2019 and connected matters Page 11 of 14
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/04/2024 at 02:26:33
EXPORT & ANR. ..... Respondents
84.
+ W.P.(C) 9500/2023 & CM APPLs. 36302/2023, 4176/2024
BRIJBASI ART PRESS LTD & ANR. ..... Petitioners
versus
COMMISSIONER OF CUSTOMS
EXPORT & ANR. ..... Respondents
85.
+ W.P.(C) 9506/2023 & CM APPLs. 36338/2023, 4192/2024
KALRA PAPER CONVERTOR
TRADER PVT LTD & ORS. ..... Petitioners
versus
COMMISSIONER OF CUSTOMS
EXPORT & ANR. ..... Respondents
86.
+ W.P.(C) 11246/2023 & CM APPLs. 43800/2023, 4159/2024
JUNEJA TRADE LINKS ..... Petitioner
versus
COMMISSIONER OF CUSTOMS EXPORT &
ANR. ..... Respondents
Appearances:
For petitioners Dr. Sushil Kumar Gupta, Mr. Kamal Mehta, Ms. Sunita
W.P.(C) 12233/2019 and connected matters Page 12 of 14
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 10/04/2024 at 02:26:33
Gupta and Mr. Sakshit Bhardwaj, Advocates.
For respondents Mr. Vivek Goyal, CGSPC with Mr. Gokul Sharma, Mr.
Shivam Singh, Advocates for UOI in item 85.
Mr. Krishan Kumar Sharma, SPC with Ms. Rubina Arora and Mr. Ravi
Sharma, Advocate for UOI in item 83.
Mr. Farman Ali, SPC with Ms. Usha Jamnal and Mr. Krishan Kumar,
Advocates for UOI in item 78.
Mr. Vinish Phogat, SPC for UOI in item 74.
Mr. Harpreet Singh, SSC with Ms. Suhani Mathur and Mr. Jatin Kumar
Gaur, Advocates for R-1 in item Nos. 48 to 53, 55 to 62, 64, 65, 67, 68, 69,
72, 74, 76, 77 and 83 to 86.
Mr. Virender Pratap Singh Charak, Ms. Shubhara Parashar, Advocates for
UOI in item 65, 53, 52, 50.
Mr. Ripu Daman Bhardwaj, CGSC with Mr. Kushagra Kumar and Mr.
Abhinav Bhardwaj, Advocates for UOI in item Nos. 67 to 71.
Mr. Naginder Benipal, SPC for UOI with Mr. Ankit Siwach, Advocate in
item No. 64.
Mr. Aditya Singh, SSC for CBIC in item Nos. 71, 79 and 54.
Mr. Bhagvan Swarup Shukla, CGSC with Mr. Sawan Kumar Shukla,
Advocate for UOI in item 47.
Mr. Sushil Kumar Pandey, SPC in item 48.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 08.04.2024
1. Learned counsel for petitioner submits that despite the petitioner providing list in terms of order dated 08.11.2023, respondents have still not supplied the requisite documents.
2. Learned counsel for respondents prays for adjournment.
3. List on 22.05.2024.
4. In the meantime, respondents shall comply with order dated 08.11.2023.
W.P.(C) 12233/2019 and connected matters Page 13 of 14This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/04/2024 at 02:26:34 CM APPL. 20644/2024 in W.P. (C) 12233/2019
1. This is an application for condonation of delay of 24 days in filing the counter affidavit.
2. For the reasons stated in the application, it is allowed and delay is condoned.
SANJEEV SACHDEVA, J RAVINDER DUDEJA, J APRIL 8, 2024/rm W.P.(C) 12233/2019 and connected matters Page 14 of 14 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/04/2024 at 02:26:34