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[Cites 0, Cited by 0] [Section 97(1)] [Section 97] [Entire Act]

State of Maharashtra - Subsection

Section 97(1)(b) in The Maharashtra Regional and Town Planning Act, 1966

(b)all sums spent or estimated to be spent by a Planning Authority in the making and in the execution of the scheme, the estimates for words included in the scheme being made on the date the final scheme is drawn up by the Arbitrator under clause (xviii) of sub-section (3) of section 72;