Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 65 in The Goa, Daman And Diu Reorganisation Act, 1987 65. [Repealed by the Repealing and Amending Act, 2001 (30 of 2001) Section 2, First Schedule (3-9-2001).]
