Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 17] [Entire Act] State of West Bengal - Subsection Section 17(1) in The Mahajati Sadan Act, 1949 (1)The [State] [Word substituted for the word 'provincial' by the Adaptation of Laws Order, 1950.] Government may after previous publication make rules for carrying out the purposes of this Act.
