Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1092] [Entire Act] Bengal Presidency - Subsection Section 1092(b) in Police Regulations, Bengal , 1943 (b)The Inspector-General shall submit cases direct to the Legal Remembrancer, but those to the Advocate-General shall be sent by him through the Provincial Government.
