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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Kerala - Subsection

Section 53(1)(iii) in The SreeNarayanaGuru Open University Act, 2021

(iii)recognition of examinations, certificates, diplomas, degrees, post graduate degrees, research degrees and other academic distinctions of other Universities as equivalent to the examinations, certificates, diplomas, degrees, post graduate degrees, research degrees and other academic distinctions of this University;