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[Cites 0, Cited by 0] [Section 220(2)] [Section 220] [Entire Act]

State of Haryana - Subsection

Section 220(2)(e) in Punjab Jail Manual

(e)every instance in which any subordinate officer is guilty of any dereliction of duty, breach of discipline or other misconduct, which comes to his knowledge, is entered in his journal and brought to the notice of the Superintendent.