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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(2)Purpose of the Fund - The Fund shall be utilised for defraying the charges, that will come in the course of drawal and disbursement of Pensionary benefits to the employees of the Nabakrushna Choudhury Centre For Development Studies including their families.