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[Cites 0, Cited by 0] [Section 93] [Entire Act]

Union of India - Subsection

Section 93(2) in The Indian Electricity Rules, 1956

(2)Where any overhead line ceases to be used as an electric supply line, an Inspector may, by a notice in writing served on the owner, require him to maintain it in a safe mechanical condition or to remove it within fifteen days of the receipt of the notice.