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[Cites 0, Cited by 0] [Section 470(1)] [Section 470] [Entire Act]

State of Tamilnadu - Subsection

Section 470(1)(b) in The Coimbatore City Municipal Corporation Act, 1981

(b)the Commissioner or any officer duly authorised by him may also enter into or on any building or land where such act is done and take all such steps as maybe necessary to prevent the continuance of such act; and