Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 10 in The Orissa Freedom of Religion Rules, 1989

10. Whether belongs to Scheduled Caste or Scheduled Tribe and if so, particulars of such Caste or Tribe....................