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[Cites 0, Cited by 0] [Section 97] [Entire Act]

Union of India - Subsection

Section 97(10) in The Coal Mines Regulations, 2017

(10)Adequate arrangement shall be provided in the belt conveyor to ensure that it gets automatically stopped,-
(a)in case of excessive friction between the belt and the drum, roller, scrapper, deflectors, guides or any other obstruction caused either due to spillage or otherwise;
(b)in case of breakage of the belt; and
(c)in case of fire or heating in the belt conveyor or in the vicinity thereof.