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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(xv) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(xv)"Labour" means, a person engaged in loading, unloading, filling, stitching, emptying, carrying, cleaning, drying, grading, storing,stacking,bagging,stamping etc of any horticultural produce in the notified market area.