Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Rakesh Gujral vs Eden George Wallace (Deceased) on 18 June, 2019

Author: A. K. Menon

Bench: A. K. Menon

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        TESTAMENTARY PETITION NO. 21 OF 2017

 Rakesh Gujral                                         ....Petitioner
            V/S
 Eden George Wallace (deceased)                     ....Respondent

Mr. Shanay Shah a/w Ms. Pratiksha Mody and Ms. Chhaya Asher i/b M/s. K. Ashar & Co. For Petitioner CORAM : A. K. MENON, J DATE : 18th June, 2019 P.C. :

At the request of the advocate for the Petitioner stand over to 10th July, 2019.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 18/06/2019 ::: Downloaded on - 19/06/2019 04:45:59 :::