Bombay High Court
Rakesh Gujral vs Eden George Wallace (Deceased) on 18 June, 2019
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
TESTAMENTARY PETITION NO. 21 OF 2017
Rakesh Gujral ....Petitioner
V/S
Eden George Wallace (deceased) ....Respondent
Mr. Shanay Shah a/w Ms. Pratiksha Mody and Ms. Chhaya Asher i/b M/s. K. Ashar & Co. For Petitioner CORAM : A. K. MENON, J DATE : 18th June, 2019 P.C. :
At the request of the advocate for the Petitioner stand over to 10th July, 2019.
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