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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3) in The Assam Rifles Rules, 2010

(3)If persons belonging to different units are working together-
(i)in regard to the specific task on which they are engaged, the officer appointed to command or in his absence the senior most officer present shall exercise command over all such persons;
(ii)in all other matters the senior officer belonging to each unit shall exercise command over persons belonging to his unit.