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[Cites 0, Cited by 0] [Section 588] [Entire Act]

State of Punjab - Subsection

Section 588(2) in Punjab Jail Manual, 1996

(2)When a prisoner is transferred to another jail, his remission sheet (or card) where such are maintained, or where they are not maintained, a statement certified by the Superintendent, of the total remission earned upto the date of transfer shall be sent with the prisoner.
(b)Rewards