Kerala High Court
T.N.Sandhya vs Jalaja Kumari And Others on 21 November, 2008
Bench: K.Balakrishnan Nair, P.N.Ravindran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
RP.No. 960 of 2008()
1. T.N.SANDHYA
... Petitioner
Vs
1. JALAJA KUMARI AND OTHERS
... Respondent
For Petitioner :SRI.O.D.SIVADAS
For Respondent : No Appearance
The Hon'ble MR. Justice K.BALAKRISHNAN NAIR
The Hon'ble MR. Justice P.N.RAVINDRAN
Dated :21/11/2008
O R D E R
K.BALAKRISHNAN NAIR &
P.N.RAVINDRAN, JJ.
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R.P. NO.960/2008 IN
W.A. NO.455 OF 2008
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Dated 21st November, 2008.
ORDER
Balakrishnan Nair, J.
Going by the grounds raised, we feel that this Review Petition is an attempt to re-hear the Writ Appeal again. In other words, this R.P is filed as if it is a first appeal against the judgment under review. We feel that these are matters, which can only be considered in an appeal and not in a review petition. Accordingly, the Review Petition is dismissed.
K.BALAKRISHNAN NAIR, JUDGE.
P.N.RAVINDRAN, JUDGE.
Nm/