Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Snehadeep Structures Pvt. Ltd. vs Maharashtra Small Scale Industries ... on 17 August, 2018

Bench: Chief Justice, D.Y. Chandrachud

     ITEM NO.32                           COURT NO.1               SECTION IX

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No.12063/2018

     (Arising out of impugned final judgment and order dated 26-03-2018
     in AN No. 203/2017 passed by the High Court of Judicature at
     Bombay)


     SNEHADEEP STRUCTURES PVT. LTD. & ANR.                             Petitioner(s)

                                                 VERSUS

     MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT                    Respondent(s)
     CORPORATION LTD. & ANR.


     Date : 17-08-2018 This petition was called on for hearing today.


     CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE DR. JUSTICE D.Y. CHANDRACHUD


     For Petitioner(s)            Mr. Vasuman Khandelwal, Adv.
                                  Mr. Shadan Farasat, AOR

     For Respondent(s)            Mr. K. Parameshwar, Adv.
                                  Mr. Nirav Singh, Adv.
                                  Mr. Udit Gupta, Adv.
                                  Mr. Anup Jain, Adv.
                                  Mr. Anuj Jaiswal, Adv.
                                  M/s. Udit Kishan And Associates


                           UPON hearing the counsel the Court made the following
                                            O R D E R

Let the matter be listed on 5th September, 2018.

Pleadings shall be completed in the meantime.

                         (Chetan Kumar)                     (H.S. Parasher)
15:20:10 IST
Reason:                   A.R.-cum-P.S.                   Assistant Registrar