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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(m) in The M.P. Electricity Reforms First Transfer Scheme Rules, 2003

(m)"Personnel" means workmen employees, staff and officers of the Board by whatever name called and includes trainees, if any of the recruitment in the Board and those on deputation from the Board to other organizations or institutions;