Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Gujarat - Subsection Section 51(1) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001 (1)The State Government may, by notification lathe Official Gazette make rules for carrying out the purposes of this Act.
