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State of Rajasthan - Section

Section 60 in The Rajasthan Value Added Tax Rules, 2006

60. Power to take help from the subordinate officers/officials.

- The Commissioner, the Deputy Commissioner (Administration), the Assistant Commissioner, the Commercial Taxes Officer, the Assistant Commercial Taxes Officer and the Junior Commercial Taxes Officer, while exercising their powers and discharging their duties, may take help from the subordinate officers/officials working under them.