Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 584] [Entire Act] Union of India - Section Section 8 in The Essential Commodities Act, 1955 8. Attempts and abetment.— Any person who attempts to contravene, or abets a contravention of, any order made under section 3 shall be deemed to have contravened that order.
