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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 92(2) in Arunachal Pradesh Panchayat Raj Act, 1997

(2)Every Chairperson of Zilla Parishad shall vacate office if he ceases to be a member of the Zilla Parishad.