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Patna High Court - Orders

Legal Manager L& T General Insurance Co. ... vs Anandi Sharma & Ors on 9 August, 2017

Author: Prakash Chandra Jaiswal

Bench: Prakash Chandra Jaiswal

                         IN THE HIGH COURT OF JUDICATURE AT PATNA
                                         Miscellaneous Appeal No.439 of 2015
                       ======================================================
                       Legal Manager L& T General Insurance Co. Ltd.
                                                                           .... .... Appellant/s
                                                       Versus
                       Anandi Sharma & Ors
                                                                          .... .... Respondent/s
                       ======================================================
                       Appearance :
                       For the Appellant/s     : Mr. Alok Kumar @ Alok Kr Shahi
                       For the Respondent/s    :   Mr.
                       ======================================================
                       CORAM: HONOURABLE MR. JUSTICE PRAKASH CHANDRA
                       JAISWAL
                       ORAL ORDER

3         09-08-2017

Ref: I .A. no. 9060 of 2015 On the request of the learned counsel for the appellant, let this limitation matter be considered at the time of admission.

The respondent nos. 1, 2, and 3 are putting appearance in this case.

Let the notice in the limitation matter as well as admission be issued to the respondent no. 4 through both the processes i.e. ordinary process as well as registered cover with A/D, for which requisites must be filed within four weeks, failing which this petition shall stand rejected without further reference to a Bench.

(Prakash Chandra Jaiswal, J) rohit/-

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