Patna High Court - Orders
Legal Manager L& T General Insurance Co. ... vs Anandi Sharma & Ors on 9 August, 2017
Author: Prakash Chandra Jaiswal
Bench: Prakash Chandra Jaiswal
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.439 of 2015
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Legal Manager L& T General Insurance Co. Ltd.
.... .... Appellant/s
Versus
Anandi Sharma & Ors
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Alok Kumar @ Alok Kr Shahi
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE PRAKASH CHANDRA
JAISWAL
ORAL ORDER
3 09-08-2017Ref: I .A. no. 9060 of 2015 On the request of the learned counsel for the appellant, let this limitation matter be considered at the time of admission.
The respondent nos. 1, 2, and 3 are putting appearance in this case.
Let the notice in the limitation matter as well as admission be issued to the respondent no. 4 through both the processes i.e. ordinary process as well as registered cover with A/D, for which requisites must be filed within four weeks, failing which this petition shall stand rejected without further reference to a Bench.
(Prakash Chandra Jaiswal, J) rohit/-
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