Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Union of India - Subsection Section 18(3) in Customs Tariff (Identification and Assessment of Safeguard Measures) Rules, 1997 (3)The provisions of rules, 5, 6, 7 and II shall mutatis mutandis apply in the case of review.
