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[Cites 0, Cited by 0] [Section 26(4)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(4)(b) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(b)the rungs shall be so fastened that they cannot till, and the intervals between rungs shall not exceed 30 centimetres;