Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 259(2)] [Section 259] [Entire Act]

State of Maharashtra - Subsection

Section 259(2)(c) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(c)in default of the father and the mother of the child, occupier of the premises in which the child was born and every person present at the birth and the person having charge of the child;