Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 8] [Entire Act] Union of India - Subsection Section 8(d) in The Wild Life (Protection) Act, 1972 (d)in any other matter connected with the protection of wild life, which may be referred to it by the State Government.
