Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 24 in Bihar School Examination Board Act, 2019 24. Audit of accounts of the Board. - The accounts of the Board shall be subject to audit.Chapter - IV Secondary School, Senior Secondary School and Other Examinations
