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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Bihar - Subsection

Section 21(2)(a) in Bihar Public Works Contracts Disputes Arbitration Tribunal Act, 2008

(a)the salaries and allowances payable to and other terms and conditions of service of the Chairman and other members, under sub-section (2) of Section 4;